| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| jura novit curia | The court knows the law | Concept that parties to a case do not need to define how the law applies to their case. The court is solely responsible for determining what laws apply. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| jura novit curia | The court knows the law | Concept that parties to a case do not need to define how the law applies to their case. The court is solely responsible for determining what laws apply. |
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