| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| in terrorem clause | Clause "in order to frighten" | A clause in a will that threatens any party who contests the will with being disinherited. Also called a no-contest clause. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| in terrorem clause | Clause "in order to frighten" | A clause in a will that threatens any party who contests the will with being disinherited. Also called a no-contest clause. |
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