| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ignorantia juris non excusat | Ignorance of the law does not excuse | A principle that states that not having knowledge of a law is not an excuse for breaking it. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ignorantia juris non excusat | Ignorance of the law does not excuse | A principle that states that not having knowledge of a law is not an excuse for breaking it. |
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