| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| fumus boni iuris | Smoke of a good right | Refers to having a sufficient legal basis to bring legal action. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| fumus boni iuris | Smoke of a good right | Refers to having a sufficient legal basis to bring legal action. |
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