In order to contain the Covid-19 outbreak, the Telangana HC is planning to hear urgent matters through ‘Virtual Courts’ from Mar 23 wherein the proceedings will take place using Skype video.
At the full court meeting chaired by Chief Justice Raghvendra Singh Chauhan, it took stock of the prevailing situation in the country in view of the spread of Covid-19.
To meet the exigencies, it decided to create Virtual Courts in every complex by giving time slots to each court from where advocates & prosecutors will argue matters before the concerned court.
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