The Uttarakhand High Court has declared that the court will not function on 6th & 7th March and it will function on 19th August (Saturday) & 02nd December (Saturday) to compensate the holidays. 

The notification issued by Uttarakhand High Court has notified that,

“High Court of Uttarakhand has been pleased to declare 06.03.2023 (Monday) and 07.03.2023 (Tuesday) as holidays for the High Court of Uttarakhand. In lieu thereof, 19.08.2023 (Saturday) and 02.12.2023 (Saturday) shall be the Court Working days for the High Court.”

Read Notification: 

Picture Source :

 
Vikas Rathour