The Central Government of India has assented to the appointment of two additional judges to Madras High Court.
The notification issued by Law Ministry has notified that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint S/Shri
- N. Senthilkumar and
- G. Arul Murugan,
to be Additional Judges of the Madras High Court for a period of two years, in that order of seniority, with effect from the date they assume charge of their respective offices.”
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