Leading law firm Triumvir Law is pleased to announce its relocation to a larger office in Indira Nagar, one of Bangalore’s most prominent commercial and business districts. This strategic expansion reflects the firm’s steady growth and dedication to better serving the clients with enhanced service and efficiency.
Founded in 2016, Triumvir Law has established itself as a premier multi-service law firm with a strong focus on Corporate & Commercial Laws, Private Equity & Venture Capital, Fund Formation & Fund Advisory, Mergers & Acquisitions, Domestic & International Arbitration, Bilateral Investment Treaty (BIT) Arbitration, Cross-Border Strategic Litigation, International Commercial Arbitration, Start-up Advisory & Contract Management, White Collar Crime and more. The firm is known for its innovative approach, deep industry expertise, and commitment to delivering legal solutions to a global clientele. With a diverse team of experienced professionals, Triumvir Law has earned a reputation for being a trusted legal partner for startups, investors, and multinational corporations.
Reflecting on this milestone, Anubhab Sarkar, Managing Partner of Triumvir Law, stated, “Moving to a larger, more sophisticated office isn’t just about extra space—it’s a step further towards continued success, stability, and ambition. It signals that we’re growing in the right direction, strengthening our capabilities, and investing in the future. A more advanced workspace enhances collaboration, efficiency, and the overall client experience. It also allows us to bring in top talent, develop our innovative streaks, and provide an environment where both our people and our clients feel valued and supported. As we look ahead, we are focused on further developments, including strengthening our domestic and international collaborations and expanding our practice areas to meet our clients’ diverse needs.”
The leadership team comprising Anubhab Sarkar, Aakash Parihar, and Ajay Kumar, primarily operating from the Bangalore office, and Gagan Narang and Paras Joshi, operating from the firm’s Delhi office, issued a joint statement, “For our clients, this move means improved service, greater resources, and a stronger commitment to excellence. A more modern, well-equipped space enables us to work more effectively, host meetings in a more professional setting, and continue delivering the high level of service they expect. For our team, it’s about creating an inspiring, dynamic place to work—one that encourages productivity, connection, and professional growth.”
The firm’s growth trajectory has been reinforced by key strategic additions in recent months. Triumvir Law's leadership team now stands at five members, comprising four Partners and one Associate Partner, solidifying its leadership team. Notably, Ajay Kumar recently joined as a Partner, and Associate Partner Gagan Narang was promoted to Partner earlier this year.
As Triumvir Law embarks on this new phase of expansion, the firm remains dedicated to providing exceptional legal counsel and driving innovation in the legal industry.
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