The Central Government of India has cleared the appointment of three advocates as additional judges of the Punjab&Haryana High Court.
The notification issued by the Law Ministry notifies that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint
- Shri Sumeet Goel,
- Smt. Sudeepti Sharma and
- Ms. Kirti Singh,
to be Additional Judges of the Punjab and Haryana High Court for a period of two years, in that order of seniority, with effect from the date they assume charge of their respective offices.
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