The President of India has assented to the appointment of three additional judges to Kerala High Court.
The notification issued by the Law Ministry notifies that “In exercise of the power conferred by C'lause (1) of Article 224 of the Constitution of India, the President is pleased to appoint S/Shri
- Johnson John,
- Gopinathan Unnithan Girish and
- Chellappan Nadar Pratheep Kumar,
to be Additional Judges of the Kerala High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices.”
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