The Central Government of India has assented to the appointment of three judicial officers as additional judges to Bombay High Court.
The notification issued by Law Ministry has notified that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint S/Shri
- Abhay Jainarayanji Manta,
- Shyam Chhaganlal Chandak, and
- Neeraj Pradeep Dhote,
to be Additional Judges of the Bombay High Court for a period of two years, in that order of seniority, with effect from the date they assume charge of their respective offices.”
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