The High Court of Rajasthan has decided to continue Virtual Hearing in the District Court still 29 January 2022.

The Notification issued by the High Court has notified that “In view of prevailing situation and spread of Covid-19, for safety and security of all toncerned, it is hereby notified ttrat all the Subordinate Courts/Special Courts/Tribunals shall continue to function only through virtual mode till 29.01.2022 in terms of Circular No. 03/P.I.12022 dated 11.01.2022.”

 About Rajasthan High Court

The Rajasthan High Court is the High Court of the state of Rajasthan. It was established on 29 August 1949 under the Rajasthan High Court Ordinance, 1949. The seat of the court is at Jodhpur. The court has a sanctioned judge strength of 50.

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Vishal Gupta