The newly formed Government of Tamil Nadu Dravida Munnetra Kazhagam (DMK) has appointed Seventeen new law officers before the Madras High Court at Chennai and its Bench at Madurai.
The Appointments have been done on a temporary basis at the request of Senior Advocate R Shanmugasundaram, newly appointed Advocate General of Tamil Nadu till the law officers can be appointed under the Law Officers of High Court of Madras and its Bench at Madurai (Appointment) Rules 2017.
Following law officers are appointed to represent the State
Government counsel appointed on the civil side, to appear before Chennai Bench of Madras High Court,
Advocate P Muthukumar
Advocate R Neelakandan
Advocate C Harsha
Advocate S John J Raja Singh
Advocate A Shabnam Banu
Government counsel appointed on the criminal side, to appear before Chennai Bench of Madras High Court,
Advocate A Dhamodharan
Advocate R Muniyapparaj
Advocate JC Durairaj
Advocate E Raj Thilak
Advocate L Baskaran
Advocate A Gopinath
Government counsel appointed on the civil side, to appear before Madurai Bench of Madras High Court,
Advocate P Thilak Kumar
Advocate R Baskaran
Advocate AK Manikkam
Senior Advocate Veera Kathiravan
Government counsel appointed on the criminal side, to appear before Madurai Bench of Madras High Court,
Advocate S Ravi
Advocate M Muthu Manikkam.
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