The Supreme Court Collegium has approved the proposal for appointment of the following Additional Judges as Permanent Judges in the Punjab & Haryana High Court:
1. Mr. Justice Suvir Sehgal,
2. Mrs. Justice Alka Sarin,
3. Mr. Justice Jasgurpreet Singh Puri,
4. Mr. Justice Ashok Kumar Verma,
5. Mr. Justice Sant Parkash,
6. Smt. Justice Meenakshi I. Mehta,
7. Mr. Justice Karamjit Singh,
8. Mr. Justice Vivek Puri,
9. Smt. Justice Archana Puri, and
10. Mr. Justice Rajesh Bhardwaj.
The sanctioned strength of the High Court is 38 permanent and 30 additional Judges.
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