The Supreme Court Collegium in its meeting held on 29th January, 2022 has approved the proposal for elevation of the following Advocates as Judges in the Andhra Pradesh High Court:
1. Shri Konakanti Sreenivasa Reddy @Srinivasa Reddy,
2. Shri Gannamaneni Ramakrishna Prasad,
3. Shri Venkateswarlu Nimmagadda,
4. Shri Tarlada Rajasekhar Rao,
5. Shri Satti Subba Reddy,
6. Shri Ravi Cheemalapati, and
7. Smt. Vaddiboyana Sujatha.
The High Court of Andhra Pradesh has sanctioned strength of 37 Judges while working with 20 Judges only.
About Collegium System
The Collegium takes the call on the elevation. High Court judges are recommended by a Collegium comprising the CJI and two senior-most judges. The proposal, however, is initiated by the outgoing Chief Justice of the High Court concerned in consultation with two senior-most colleagues.
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