The Supreme Court has scheduled the Advocates-on-Record Examination for 16th, 17th, 20th, and 21st June 2025 in New Delhi.

Eligible advocates may submit applications from 15th to 30th April. The exam will be held in pen-and-paper mode, with a one-time relaxation excluding the December 2021 attempt from the five-attempt limit.

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Siddharth Raghuvanshi