On Thursday, the Supreme Court has issued certain Guidelines to be followed by Persons/Advocates enetering the Lawyers Chamber Blocks in the premises.
The SC in view of the suggestions received from the SCBA & SCAORA has decided the same and has further notified that these two may jointly prepare a plan detailing the 'Odd-Even' Chamber Numbers of every Block, which would open alternately on weekdays to avoid overcrowding in the Top Court premises.
Only the Bar Members and their staff shall be allowed in between 10 AM to 4 PM on weekdays and between 10 AM to 2 PM on Saturdays.
Screening shall be held on the enterence and those appearing to be symptomatic shall be denied entry as well the ones not wearing the masks.
Read Notice Here:
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