Supreme Court of India has extended the Registration date of Advocates on Record (AOR) exam ro 29th October, 2021.

The notification issued by the Registrar of Supreme Court has notified that,

Under Rule 5 (i) and (ii) of Order IV, Supreme Court Rules, 2013 and Regulation 1 read with Regulation 6(i) of the Regulations regarding Advocates-on-Record Examination made thereunder governing the Examination for Advocates-onRecord, it is hereby notified for information of all concerned that the Competent Authority has, after consideration of the requests received for further extension of time for submission of the application forms, been pleased to extend the last date of submission of the application forms along with prescribed fees to 29 th October, 2021 till 5pm at the Examination scheduled to be held on December 20-23, 2021 and the candidates, who have completed their training for a continuous period of one year commencing from the end of the fourth year of date of their enrolment ending with the 30th November, 2021, or would complete their training before the commencement of the said examination, are also permitted to appear.

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Vishal Gupta