The Rajasthan High Court has recently published an official notification on January 31, 2025, outlining the vacancies for the upcoming Rajasthan Judicial Services Examination 2025. According to the notice, there will be 44 vacancies available for the Civil Judge Junior Division posts. The notification also provides insights into the examination process, which will be conducted in three phases: Prelims, Mains, and Viva-voce. Here’s a quick look at the key details:
Rajasthan Civil Judge Exam Overview
|
Exam Name |
Rajasthan Civil Judge Junior Division Exam 2025 |
|
Conducting Body |
Rajasthan High Court |
|
Vacancy Count |
44 |
|
Selection Process |
Prelims, Mains, and Interview |
|
Application Process |
Online |
|
Official Website |
www.hcraj.nic.in |
Category-Wise Vacancy Distribution
|
Category |
No. of Posts |
|
General |
17 |
|
SC (Scheduled Caste) |
7 |
|
ST (Scheduled Tribe) |
5 |
|
OBC (Other Backward Classes) |
9 |
|
EWS (Economically Weaker Sections) |
4 |
|
MBC (Most Backward Classes) |
2 |
|
Total |
44 |
Key Dates for Rajasthan Civil Judge 2025
|
Event |
Date |
|
Online Application Start Date |
To be announced |
|
Online Application Last Date |
To be announced |
|
Last Date for Fee Payment |
To be announced |
|
Rajasthan Judiciary Prelims Exam |
To be announced |
|
Online Prelims Exam Result |
To be announced |
|
Rajasthan Judiciary Mains Exam Date |
To be announced |
Exam Stages
The Rajasthan Civil Judge Exam will be conducted in three stages:
- Preliminary Exam: A screening test where marks will not carry forward.
- Mains Exam: Candidates who qualify the Prelims will be invited to appear for the Mains.
- Viva-voce (Interview): Final stage for shortlisted candidates who clear the Mains exam.
The detailed notification for RJS 2025 is yet to be released, including information on the syllabus, eligibility criteria, and how to apply. The Rajasthan High Court is expected to release the full notification in the coming months, so candidates are advised to keep an eye on the official website for updates.
Picture Source :
