The High Court of Rajasthan has decided to continue virtual hearing till January 28, 2022. The High Court has opted this decision while considering the present scenario of Covid pandemic.
The notification issued by the High Court has notified that “In view of the prevailing situation and spread of Covid 19, for safety and security of al} concemed, it is hereby notified drat Rajasthan High Coun, Jodhpur and Jaipur Bench shall continue to function only through virtual mode till 28.01 2022 in terms of Notitication No.Actts (Estt.)/HC/Misc./Corona/2o2 2l 12 dated 04.01-2022.”
Earlier to this order, only 75% of the court staff will be called to attend the office on rotational basis. Remaining staff shall work from home and shall not leave the headquarter without prior permission of concerned Authority.
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