The Chief Justice of Patna High Court has launched the “District Information, Report & Communication Tracker” (DIReCT), which was conceptualized and developed in-house by the Technical Team of Patna High Court.This interactive and user-friendly software will prove another milestone in achieving the goals of paperless, transparent and efficient administration of justice.

It will be very helpful as all the relevant data/report of Judgeships as well as that of individual Judicial Officers will be available in electronic form.

About Patna High Court

Patna High Court is the High Court of the state of Bihar. It was established on 9 February 1916 and later affiliated under the Government of India Act 1915. The court is headquartered in Patna, the administrative capital of the state.

Picture Source :

 
Vishal Gupta