The Central Government of India has assented for the appointment of judicial officer Sanjay Kumar Jaiswal as a judge of the Chhattisgarh High Court.

The notification issued by the Law Ministry notifies that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint Shri Sanjay Kumar Jaiswal, to be an Additional Judge of the Chhattisgarh High Court, for a period of two years, with effect from the date he assumes charge of his office.”

Read Notification @LatestLaws.com:

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Vishal Gupta