The Central Government of India has assented to the appointment of one additional judge to Bombay High Court.
The notification issued by Law Ministry has notified that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint Shri Pravin Sheshrao Patil, to be an Additional Judge of the Bombay High Court for a period of two years with effect from the date he assumes charge of his office”.
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