Chief Minister Conrad K Sangma, accompanied by Chief Justice of Meghalaya High Court Sanjib Banerjee, Education Minister Rakkam Sangma, and Law Minister Dr Ampareen Lyngdoh, officially inaugurated the Meghalaya High Court Annex building in Shillong on July 8. The new annexe building represents a significant milestone in the expansion and improvement of the state's judicial infrastructure. With a cost of Rs. 45 crores, the modern structure is equipped with an auditorium, lawyer rooms, and other administrative facilities, providing much-needed space and services to support the operation of the High Court.
During the opening event, Chief Minister Conrad K. Sangma expressed his gratitude for the efforts put into developing the annexe building. He emphasized the importance of a well-equipped and modern judicial infrastructure in ensuring the successful delivery of justice. The Chief Minister commended the Meghalaya High Court for its commitment to fairness, transparency, and equal access to justice for all. The annexe building will significantly contribute to the capacity and efficiency of the Meghalaya High Court, further strengthening its commitment to justice and the protection of people's rights.
The Chief Minister also highlighted the state government's dedication to overall infrastructure development, particularly in the education sector. He mentioned substantial investments made to modernize and upgrade government LP and UP schools, as well as higher education facilities. As part of this commitment, plans are underway to repair, refurbish, and construct approximately 2,500 LP and UP school infrastructures in the coming years. This initiative aims to create a conducive learning environment and provide modern facilities for students, aligning with the government's vision of ensuring every student has access to high-quality education in well-equipped schools.
Chief Justice Sanjib Banerjee praised the annexe building as a positive step toward enhancing the overall functioning of the judiciary. He emphasized the need for a welcoming environment for judges, lawyers, and litigants to facilitate the smooth and efficient administration of justice. The government's allocation of significant resources to the construction of the annexe building reflects its commitment to a strong court system.
The Chief Minister expressed his gratitude to all parties involved in the successful completion of the project, including the architects, engineers, and construction teams. The Meghalaya High Court Annex building stands as a testament to the state's dedication to justice and the continuous improvement of its judicial infrastructure.
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