The last date for registration under Chief Minister Advocate's Welfare Scheme for availing of Group (Term) Insurance providing life cover of ₹10,00,0000/- and Group Medi-claim coverage for Advocates, their spouse and two dependent children upto age of 25 years for a family floater sum insured of ₹5,00,000/- has been extended till 10th April, 2023.
All the interested and eligible advocates enrolled with the Bar Council of India may get themselves registered and therefore, apply for the year 2023-24 under this scheme at www.cmaws.delhi.gov.in
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