The High Court of Karnataka has announced to publish the enhanced Mobile Application for Android Devices.The application provide the case related information such as Case Status, Certified Copy application status, On-going case information, Cause list etc.
High Court has been delivering this information through the state of the art technologies already through its official web site, touch screen kiosks and SMS services.
The Android Application has the provision for the advocates / litigant public to manage the e-diary of the cases and avail services like case status, cause list, copying status, display board, judgments, daily orders on cases added in e-diary.It also benefits the advocate in online payment of court fee, process fee and copying charges for the cases added in e-diary.
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