High Court of Karnataka has issued Standard Operating Procedure for viva-voce to the eligible candidates for recruitment to the post of Civil Judges which will be held in the premises of the High Court of Karnataka, Bengaluru.
Candidates while entering the High Court premises shall show either hard copy or the soft copy of the Vaccination Certificate for having received two doses of Covid-19 vaccine. The candidates, who have not received or were prevented from receiving the two doses of Covid-19 Vaccine, will be permitted to enter the High Court premises subject to production of Covid-19 negative report, which was obtained 72 hours from the date of Viva-Voce.
Only the Candidates are allowed to enter the High Court premises on production of viva-voce intimation letter and subject to instructions as specified above. In view of current Covid-19 situation, candidates travelling overnight by public conveyance like buses and trains are advised to wear clean and fresh clothes in order to maintain personal hygiene. Candidates shall wear new fresh N-95 mask and hand gloves throughout their stay at the High Court premises. The candidates without N-95 mask and hand gloves will not be allowed entry to the High Court Premises.
Candidates shall ensure in maintaining social distance with High Court officials while submitting the documents for verification and also throughout their stay at the High Court premises. Candidates entering the High Court premises are instructed to co-operate with Medical Screening Team and Para Medical Volunteers.
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