The High Court of Karnataka has issued Standard Operating Procedure (SOP) for conducting the mains written examination for the post of Civil Judge scheduled to be held on 30th September and 1st October 2021.
The Main Written Examinations will be held at Government Ramnarayan Chellaram College of Commerce & Management, Race Course Road, Near Basaveshwara Circle, Bengaluru on 30th September, 2021 and 01st October, 2021 from 10-00 a.m. to 1-00 p.m. and 2-30 p.m. to 5-30 p.m.
Candidates while entering the examination centre premises shall show either hard copy or the soft copy of the Vaccination Certificate for having received at least one dose of Covid-19 vaccine.
Candidates, who have not received or were prevented from receiving at least one dose of Covid-19 Vaccine, will be permitted to enter the Examination centre premises subject to production of Covid-19 negative report, which was obtained 72 hours before the Main Written Examination.
Local administration and District Health Officer (DHO) will depute a team of officials at each examination centre to screen the candidates and examination officials. An ambulance shall be kept ready outside the examination centre with Medical Officer for any medical exigencies.
The candidates will be allowed entry to the examination centre from 08-00 a.m. onwards on both the days of examination, to avoid the congregation of the candidates at the entrance of the examination centre.
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