The High Court of Karnataka has elevated 8 Ad-hoc District Judges as District Judges posted to their present posts in the cadre of District Judge, in the interest of public service.

The names of the Judges are as:

1 Smt. Yermal Kalpana

 2 Smt. Roopa K.N.

 3 Sri. Dayananda.V.H.

4 Sri. T.C.Srikanth

5 Sri. Rajesh Karnam.K. Prl.

6 Smt. Shabanna Begum L. Ladkhan

7 Sri. Israth Jahan Ara III

8 Sri. Arjun S. Mallur

About Karnataka High Court

The High Court of Karnataka is the High Court of the Indian state of Karnataka and thus its highest judicial authority. The court's principal bench is located in Bangalore, the capital city of Karnataka, with additional benches in Hubli-Dharwad and Gulbarga. It was previously called the High Court of Mysore.

Picture Source :

 
Vishal Gupta