INDUSLAW, a leading law firm, is proud to announce the appointment of three new equity partners to its expanded Management Committee, which now consists of nine members, including the Firm’s Founding Partners & the CEO. The three new Equity Partners - Avik Biswas, Amit Jajoo, and Manan Lahoty - were elected by the entire Partnership of INDUSLAW, to join the expanded Management Committee. With their diverse expertise and experience, they bring valuable perspectives to the table and will contribute to the firm's growth and success.

In a joint statement, the Founding Partners, Suneeth Katarki and Gaurav Dani, said, “We are very happy to welcome Amit, Avik & Manan to the Management Committee and look forward to working with them. Following the opening of the equity structure a couple of years ago, expanding the management committee is a natural progression for the Firm as it continues to cement its reputation as a modern, professionally managed, and preferred law firm for both clients and legal talent in the industry. 

We hope to continue to nurture many more Partners into leadership roles over the next several years and are confident that this will enhance the professional management of the firm and help further institutionalize it for the future.

About the new Management Committee members:

  • ·Amit Jajoo leads the litigation & dispute resolution practices of INDUSLAW in Mumbai and is an integral part of the Firm’s national disputes practice leadership team. He has handled various landmark litigation cases and has been consistently ranked as a leading lawyer for Dispute Resolution in Chambers and Partners, Legal500, Asialaw, ALB, and RSG India.
  • ·Avik Biswas leads the Employment Law practice and is part of the leadership of the Anti-Bribery & Anti-Corruption practice group at INDUSLAW. He has been consistently ranked by Asialaw, Chambers and Partners, Legal 500, IBJL, and Who’s Who Legal as one of India’s top employment lawyers since 2011.
  • ·Manan Lahoty leads the Capital Markets practice of the Firm. He is currently listed in the A-List of IBLJ, IFLR Asia’s Best Lawyers, Band 1 lawyer by Chambers and Partners, Global Elite of Who’s Who Legal, and highly ranked by IFLR1000, Asialaw and Legal 500."

INDUSLAW advises clients worldwide on Indian law, in relation to their transactional goals, business strategies and resolution of disputes.

The Firm has over 400 lawyers including 60 partners, with offices in Bengaluru, Chennai, Delhi & NCR, Hyderabad and Mumbai. The teams work seamlessly across practice areas and offices, applying their experience across all transactional, advisory, regulatory and dispute resolution matters.

Picture Source :