On Tuesday, an official said that chief of the banned Hizbul Mujahideen Syed Salahudin & founders of Indian Mujahideen outfit Bhatkal brothers are among the eighteen people who have been designated as "terrorists" under the anti-terror law.
The hijackers of an Indian Airlines plane in 1999, Abdul Rauf Asghar, Ibrahim Athar & Yusuf Azhar, have also been named in the list, prepared under provisions of the amended Unlawful Activities (Prevention) Act.
Earlier, only terror outfits could be designated as such under the stringent law & not individuals. But the amended anti-terror Act, passed by Parliament in Aug 2019, introduced a provision to designate as "terrorists" individuals who commit or participate in acts of terrorism, prepare for them, or promote or encourage such acts.
By invoking the said amended provision, the Central Govt had designated as terrorists four individuals in Sept 2019 & 9 individuals in July 2020.
The spokesperson said that "Reinforcing the commitment of strengthening national security & its policy of zero tolerance to terrorism, the Modi government today has declared 18 more individuals as designated terrorists under the provisions of the UAPA".
"These individuals are involved in various acts of terrorism from across the border & have been relentless in their nefarious efforts of destabilizing the country," he said.
Among those named in the list of terrorists were Sajid Mir, Pakistan-based top Lashkar-e-Taiba (LeT) commander who was one of the main planners of the 26/11 Mumbai terror attack; Yusuf Muzammil, a LeT commander & accused in the 26/11 Mumbai terror attack; Abdur Rehman Makki, brother-in-law of Lashkar chief Hafiz Saeed, who heads political affairs & has served in the outfit''s foreign relations department.
The list names Riyaz Ismail Shahbandri alias Riyaz Bhatkal & his brother Mohammed Iqbal alias Iqbal Bhatkal, who formed Indian Mujahideen & were involved in various terrorist acts including attacks on German Bakery (2010), Chinnaswami Stadium, Bangalore (2010) , Jama Masjid (2010), Sheetlaghat (2010) & Mumbai (2011).
They have also been accused of terror financing & various terrorist acts including the Jaipur serial blasts (2008), Delhi serial blasts (2008), serial blasts in Ahmedabad & Surat (2008).
4 close aides of underworld don Dawood Ibrahim, who was designated a global terrorist by the UN, Shaikh Shakeel alias Chhota Shakeel, Mohammad Anis Shaikh, Ibrahim Memon alias Tiger Memon & Javed Chikna have been named in the list.
Besides being involved in 1993 serial blast in Mumbai, they are also accused of looking after all criminal & underworld operations of D-Company.
Pakistan-based deputy chief of proscribed organisation Falah-i-lnsaniyat Foundation (FIF): a front for terror group Lashkar-e-Taiba (LeT), Shahid Mehmood alias Shahid Mehmood Rehmatullah, was also declared a terrorist.
Farhatullah Ghori alias Abu Sufiyan, a Pakistan-based terrorist who was involved in the attack on Akshardham Temple (2002) & the suicide attack on the Task Force office in Hyderabad (2005), also finds his name on the list.
The 3 kin of Jaish-e-Mohammed chief Masoor Azhar, Abdul Rauf Asghar, Ibrahim Athar & Yusuf Azhar, all wanted in connection with the hijacking of an Indian Airlines plane in 1999 have been designated as terrorists. They are also on the Interpol Red Corner list.
The trio is also involved in setting up of training camps in Pakistan for recruitment & militant training. Asghar is also a key conspirator in the 2001 terrorist attack on Parliament House.
Besides Salahuddin, whose original name is Syed Mohammed Yusuf Shah, his deputy Ghulam Nabi Khan alias Amir Khan has also been designated a terrorist. They have been accused of being involved in fund raising & routing finances to India for furtherance of terrorist activities by Hiuzbul Mujahideen cadres.
Shahid Latif, a Pakistan-based terrorist & Jaish's commander of Sialkot sector, involved in launching of JeM terrorists into India, has also been named. He is also involved in planning, facilitation & execution of terror attacks in India.
The list also named Zaffar Hussain Bhat, a Pakistan-based person who handles financial affairs of Hizbul Mujahideen.
The spokesperson said, "Under the strong & iron-willed leadership of Prime Minister Narendra Modi, the Central government had amended the Unlawful Activities (Prevention) Act, 1967 to include the provision of designating an individual as a terrorist".
He said, "Prior to this amendment, only organizations could be designated as terrorist organisations".
He said that Union Home Minister Amit Shah has unequivocally reaffirmed the nation's resolve to fight terrorism.
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