On Thursday, the High Court of Allahabad will hear a petition of Ghazipur MP Afzal Ansari on the ban on 'azaan' (Islamic call to prayer) by the district administration.
Afzal Ansari, in a letter written to the Chief Justice of Allahabad HC, alleged that an oral order was passed in this regard by the Ghazipur District Magistrate prohibiting 'azaan' in the district.
The matter will be heard by Chief Justice Govind Mathur today.
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