The Calcutta High Court has provided relief to a transgender person who had filed a case saying the 2021 recruitment form for the post of sub-inspector and sergeant in the Kolkata police doesn’t allow trans persons to apply.
Justice Arindam Mukherjee had sought a response from the state government on the matter on September 6. On Wednesday (September 29), the court was told that on September 14, the state government had revised the rules to allow transgender persons to apply for the position.
The bench observed:
The petition was then disposed of, since the petitioner’s grievance had been addressed.
“The individual grievance, if any, of the petitioner for allowing age relaxation to permit the petitioner to apply as a transgender and other issues may be ventilated by the petitioner by filing appropriate representation to the concerned authority,” the court said.
Read Order Here:
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