The High Court of Karnataka has passed an resolution to to place the portrait of Dr. B. R. Ambedkar in all official functions of the Courts, such as Republic Day on 26th January, Independence Day on 15th August and Constitution Day on 26th November in the High Court of Karnataka

The notification issued by the High Court has notified that “The Hon’ble Full Court in its Resolution dated 04.02.2022 has resolved to place the portrait of Bharata Rathna Dr. B.R.Ambedkar, Architect of Constitution of India, in all official functions of the Courts, such as Republic Day on 26th January, Independence Day on 15th August and Constitution Day on 26th November in the High Court of Karnataka, Principal Bench at Bengaluru, Benches at Dharwad and Kalaburagi and also in District and Taluka Courts in the State”.

The notification has further instructed all the Courts coming under the jurisdiction of Karnataka High Court to take necessary action accordingly and place the portrait of Bharata Rathna Dr. B.R. Ambedkar, Architect of Constitution of India, on Republic Day on 26th January, Independence Day on 15th August and Constitution Day on 26th November, henceforth.

Picture Source :

 
Vishal Gupta