The Supreme Court Collegium on 7 th September, 2021 has approved the proposal for appointment of following Additional Judges of the Karnataka High Court as Permanent Judges of that High Court:
1. Shri Justice Maralur Indrakumar Arun,
2. Shri Justice Engalaguppe Seetharamaiah Indiresh,
3. Shri Justice Ravi Venkappa Hosmani, and
4. Shri Justice Savanur Vishwajith Shetty.
About Additional Judges
Additional Judges can be appointed by the President under clause (1) of Article 224 of the Constitution. When the need for this arises, the State Government should first obtain the sanction of the Central Government for the creation of such additional posts.
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