On Tuesday, All India Gaming Federation (AIGF) has expanded its Advisory Panel with addition of three new members, one of which is former Supreme Court Judge, Justice Vikramajit Sen.

In the Press Release issued, AIGF states that it has decided to strengthen its Advisory Panel to ensure maximum player protection and responsible gaming.

On this move of AIGF, Justice Sen commented:

"As online transaction based gaming has grown by 30% over last year, self-regulation for this ever expanding Industry is extremely important. To overcome the blurred lines, the AIGF Skill Games Charter provides the very foundation for responsible gaming, user integrity, player protection, and best practices for member operators to ensure ethical practices to safeguard the consumer interest. To further contribute to the process, I am excited to be on the advisory panel of the AIGF, which has vetted the charter and play a role in guiding the Industry body and its stakeholders forward as the sector grows."

Apart from Justice Sen, the other members on the Advisory Panel are Sports Educationist Fatema Agarkar and Indian Cricketer Jhulan Goswami.

About AIGF

It 's the Apex Industry Body for all transaction-based online skill gaming in the country. It's been incepted in 2016, since then AIGF has worked with relevant legislative, judicial and executive bodies to demonstrate the importance of its self-regulation mechanisms and highlight the economic and social benefits of this sector.

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