A case has been registered against Majeed Hussain, the Ex-Mayor of Hyderabad for allegedly threatening the Police personnel & obstructing them from discharging their duties.
According to the Police, the case has been registered under section 353 of the Indian Penal Code (Assault or criminal force to deter public servant from discharge of his duty).
On Wednesday, the Police said that Hussain entered into a verbal spat with some people over land issue, was threatening them.
The Police added that "The senior AIMIM leader Hussain entered into a verbal spat with some people over the land issue & was threatening them. Banjarahills police reached the spot & while trying to take the situation into control, he obstructed police from discharging their duties".
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