The Chairperson of eCommittee inaugurated “e-Sewa Kendra” and “Virtual Court (Traffic)” at the district courts of Uttar Pradesh in the august presence of Justice Rajesh Bindal, Chief Justice, High Court of Allahabad, Justice S.P. Kesarwani, Chairman, Computerization and Digitization Committee and other members of the computerization and digitization Committee.
“E-Sewa Kendra” and “Virtual Court (Traffic)” have been a prime focus for enhancing the efficiency of judiciary on e-platform. Accordingly, incessant efforts have been made to provide these essential e-services to the advocates and litigants.
E-Sewa Kendra’s is made available now in all the district courts of Uttar Pradesh, from where the necessary information and assistance regarding the case details, e-filing of cases, hearing details of cases, procurement of stamps, online payments and other relevant queries can be provided through a single window.
Another important project i.e. Virtual Court (Traffic) which is running in 2 districts of Uttar Pradesh, has also been established and inaugurated in other 8 vital district courts namely Agra, Faizabad, Bareilly, Gorakhpur, Kanpur Nagar, Lucknow, Ghaziabad and Varanasi. The remaining district courts of Uttar Pradesh are mapped with these 10 virtual courts as per their locations.
By successful implementation of Virtual Courts (Traffic), the disposal of e-traffic challans can be ascertained easily and quickly through paperless mode.
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