New Delhi, Mumbai, Brussels, November 13, 2023 – Dentons Link Legal (India) and Dentons Europe have signed a Memorandum of Understanding with the Centre for Training and Research in Commercial Regulations (CTRCR) at Maharashtra National Law University (Mumbai) to collaborate on a pro-bono basis
in the field of ESG.

The MoU provides that graduate level students, who are members of the university’s ESG Committee headed by Dr. Kiran Rai, will have the opportunity to collaborate with experienced practitioners from Dentons on ESG-related research and thought leadership projects, combining strong academic skills with practical experience. The initiative of the ESG alliance is led by Dentons Link Legal partner Ketan Mukhija (New Delhi) and Dentons Europe partner Bertold Bär-Bouyssiere (Brussels). The Centre for Training and Research in Commercial Regulations (CTRCR), Maharashtra National law University Mumbai has an advanced legal research center in the field of ESG, with a pool of talented faculty and students.

Dentons provides clients with a wide range of ESG-related legal services covering sustainable finance, ESG due diligence, climate change and greenwashing litigation, environmental law, compliance, green energy regulation, employment and labor, corporate governance and ESG disclosure and reporting, among others. The Firm’s ESG hub is a free online source of articles, thought leadership and webinars related to ESG-related legal issues.

Professor Kiran Rai said: “The ESG Committee at CTRCR believes that sustainability is at the heart of business. With support and guidance from Dentons, we look forward to contributing cutting-edge research in the area of socially responsible business and ESG compliance.” Ketan Mukhija said: “By combining Dentons’ legal expertise with the university’s academic knowledge, we aim to empower individuals and communities with the awareness and tools they need to navigate the complexities of crucial ESG issues.”

Bertold Bär-Bouyssiere said: “This project is important for both sides. The university gains access to a global law firm able to inform their research and help mentor students. Dentons has the chance to collaborate with a group of very smart people, who are passionate about ESG law, are experienced researchers, and can offer a valuable perspective from the Global South.”

About Dentons Link Legal

Established in 1999, Dentons Link Legal is a full service corporate and commercial law firm with over 40 partners and 150 lawyers across multiple practice areas. With offices across all major Indian cities and access to more than 200 offices in more than 80 countries of Dentons’ combination firms across the world, Dentons Link Legal is equipped to assist you in achieving your business objectives with the help of a team of experienced, well trained and qualified lawyers.

About Dentons

Across over 80 countries, Dentons helps you grow, protect, operate and finance your organization by providing uniquely global and deeply local legal solutions. Polycentric, purpose-driven and committed to inclusion, diversity, equity and sustainability, we focus on what matters most to you. www.dentons.com

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