The President of India has assented to the appointment of three Additional Judges as Permanent Judges of Delhi High Court.
The notification issued by the Law Ministry notifies that “In exercise of the power conferred by clause (1) of Article 217 of the Constitution of India, the President is pleased to appoint S/Shri Justices (i) Girish Kathpalia, (ii) Manoj Jain, and (iii) Dharmesh Sharma, Additional Judges of High Court of Delhi, to be Judges of that High Court, with effect from the date they assume charge of their respective offices.”
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