The Delhi High Court has extended the 'Helpline' facillity for resolution of complaints regarding nags in the 'Online e-Filing' system in place for Advocates/ Litigents-in-person.
The Helpline No. 14611 which is presently in use with regard to order dated 22-04-2020 to recieve complaints regarding deficiency in visual acuity or audibility experienced by participants during the video conferencing has now been extended for resolving the complaints regarding the Online e-Filing system.
The timing for Helpline shall be between 9:00 am to 6:00 pm on all working days.
However it is to be noted that the concerned Officer/ Official receiving the diverted from the Helpline Number shall not be able to provide any assistance with regard to matters already filed and under process or scrutiny or about any other information related to the filing, listing or Judicial Branches.
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