The Enforcement Directorate on Saturday produced arrested BRS leader K Kavitha before a court here in a money laundering case linked to the now-scrapped Delhi excise policy.

The agency produced the Telangana Legislative Council member before Special Judge M K Nagpal, who is likely to take up the matter shortly.

"We will fight it (case) out in court," the BRS leader told media persons while being produced before the court.

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