The Minister of State in the Ministry of Home Affairs, Shri Nityanand Rai has informed Lok Sabha that 34 persons from outside the Union Territory (UT) of Jammu and Kashmir (J&K) have bought properties in UT of J&K after abrogation of Article 370.
He replied to an Unstarred Question that the number of people from outside the Union Territory (UT) of Jammu and Kashmir who have bought property in this UT after the abrogation of Article 370.
The properties are located in Jammu, Reasi, Udhampur and Ganderbal districts.
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