A Judge hearing the cases related to the 2020 Delhi riots & Republic Day violence has been admitted in the intensive care unit (ICU) of a hospital here after getting infected with the Covid-19.
Additional Sessions Judge Amitabh Rawat was rushed to the hospital 2 weeks ago & it took him 3 days to find a Covid-19 bed in the hospitals, said a District Court official on the condition of anonymity.
At first, he was admitted to the general COVID-19 ward but later rushed to the intensive care unit (ICU) after his oxygen levels dropped, a source said.
The health of the Judge, who is posted at Karkardooma District Court complex, is now stable & is recovering, another Court staff said.
He said his family members are also infected with COVID.
According to the district courts' website, the Additional Sessions Judge is on leave from April 15 to April 28. Officer is on Self Isolation/Quarantine for fourteen days with effect from April 15, 2021, it stated.
In his absence, Additional Sessions Judge Naveen Gupta is taking up all the urgent applications in the cases.
In 2020, Delhi Lieutenant Governor Anil Baijal, on the recommendation of High Court designated Rawat's Court as Special Court for the trial of cases relating to Delhi riots in which scheduled offences under the National Investigation Agency Act, 2008 are made out.
Delhi is recording a massive surge in coronavirus cases. On Monday, the city recorded 20,201 new Covid-19 cases & 380 related deaths.
A Delhi District Court Judge Kamran Khan succumbed to COVID-19 late Monday night after being on ventilator support for a week.
On April 20, 47-year-old Saket Court Judge Kovai Venugopal died due to Covid-19 at Lok Nayak Jai Prakash Narayan Hospital.
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Picture Source : https://upload.wikimedia.org/wikipedia/commons/a/aa/A_hospital_ward_in_Assam_in_response_to_the_2020_COVID-19_pandemic.jpg
