A Court in Maharashtra's Thane district has sentenced a man to three years of rigorous imprisonment for sexually harassing a girl.
On Friday, Special Judge DS Deshmukh convicted the accused of charges under relevant provisions of the Indian Penal Code & Protection of Children from Sexual Offences (POCSO) Act.
He has been sentenced to three years of rigorous imprisonment, & a fine of Rs 20,000 has been imposed on him.
Special public prosecutor Rekha Hiwrale told the court that the victim & the accused were residents of the same locality, & on the evening of January 14, 2014, the accused took the victim, who was 16 at the time, to his house, where he touched her inappropriately.
The Judge noted that the prosecution has successfully proved all the charges against the accused, who needs to be convicted & sentenced.
(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
Source Link
Picture Source :

