On Tuesday, a Delhi Court granted four weeks to BJP MP Bansuri Swaraj to file her reply on an application filed by AAP leader Satyendra Jain seeking her prosecution for alleged defamation.
Jain has challenged a trial court order refusing to take cognisance of his complaint against Swaraj.
Special judge Jitendra Singh, who issued notice to Swaraj on March 22, allowed her plea seeking four weeks to reply to Jain's revision petition in the matter and posted it for May 14.
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