Congress MLA Ved Prakash Solanki, representing Chaksuassembly constituency in Rajasthan's Jaipur, has been sentenced to one year in prison & fined Rs 55 lakh in a cheque bounce case. Solanki, known as a loyalist of former deputy CM Sachin Pilot within Congress, has been fielded in the recently concluded assembly elections from the same constituency.
He has one month to appeal the case in another court.
The additional chief metropolitan court of Behror in Kotputli-Behror district ruled that Rs 54 lakh would be awarded to complainant Mohar Singh Yadav, with an additional Rs 1 lakh to be deposited in the court. Failure to pay the amount within a month could result in an extension of the sentence by six months.
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