The Supreme Court Collegium has proposed the transfer of  Justice G Anupama Chakravarthy, Judge, High Court for the State of Telangana, to the High Court of Judicature at Patna, for better administration of justice.

Justice G Anupama Chakravarthy did her postgraduation in law (L.L.M). Shew as Selected as District Judge by direct recruitment and joined service as Addl. District Judge on 02-11-2008. She was Registrar General of Telangana High Court for a brief period, later on worked as Chairperson of Cooperative Tribunal, Hyderabad and as the Chairperson of Telangana State VAT Tribunal, Hyderabad. She also delivered guest lectures in Judicial Academy, Secunderabad and in NALSAR University of Law, Hyderabad. She was elevated and sworn in as a Judge of High Court for the State of Telangana on 24-3-2022.

Picture Source :

 
Vishal Gupta