The Consortium of National Law Universities has released the final answer key for the Common Law Admission Test (CLAT) 2022. The Consortium Office received a total of 765 objections on 57 questions in the undergraduate question paper. Further, there were 45 objections received on 22 questions out of 120 questions of the postgraduate question paper.
There were 129 objections on nine questions out of 30 questions in the English section, nine objections on nine questions out of 35 questions in the GK section; 91 objections on 13 out of 40 questions of legal reasoning; 372 objections on 20 questions out of 30 questions of logical reasoning; and 138 objections on one question out of 30 questions of quantitative techniques.
In a meeting of academic and subject-level experts, the objections raised by candidates were studied. Final Answer Key with changes as recommended by the Subject Experts Committee and approved by the Oversight Committee The changes which have been approved by different committees have been incorporated in the final answer key which has been released on the official website - consortiumofnlus.ac.in.
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