The Gidderbaha police have booked a Naib Court and a woman after the latter fled custody in a cheque dishonour case on Saturday.

The Court had issued a non-bailable warrant against Jaspal Kaur Matharu of Daula village here and she had surrendered in Court on May 20.

Her custody was handed over to naib court Jagmeet Singh, but the woman fled. The Sub-Divisional Judicial Magistrate (SDJM) directed the police to register a case against the naib court and the woman.

The 2 have been booked under Sections 223 and 224 of the Indian Penal Code.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

Source Link

Picture Source :